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State of Bihar - Section

Section 2 in The Court Fees (Bihar Amendment) Act, 2007

2. Substitution of Schedules I and II appended to Act VII, 1870.

- In the Court Fees Act, 1870 [Act VII of 1870] as amended by Court Fees [(Bihar Amendment) Act, 1995] Schedules I and II shall be substituted, by the following:-