Bombay High Court
Maggie Widow Of Anthony Mascarenhas And ... vs Roque A. Jacinto on 19 September, 2018
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN CRA NO. 555 OF 2018
In
CIVIL REVISION APPLICATION STAMP NO. 24136 OF 2018
Maggie Widow Of Anthony Mascarenhas And ....Applicant
Ors.
V/S
Roque A. Jacinto ....Respondent
Mr.V R Tripathi For Applicant Mr. Roque A. Jacinto respondent in person CORAM : RAJESH G. KETKAR, J DATE : 19th September, 2018 P.C. :
At the request of learned advocate for the respondent in person, Stand over to 1/10/2018.
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