Section 41(1)(II) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

(II)providing for all matters which, by this Act, the statute or the Ordinance, are to be prescribed by Regulation; and

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