Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1)(i) in The Orissa Agricultural Produce Markets Rules, 1958

(i)one of the nominated members of the Committee, who shall be the Chairman of the Sub-Committees;