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[Cites 0, Cited by 0] [Section 115D(4)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(4)(ii) in Andhra Pradesh Co-Operative Societies Act, 1964

(ii)a true copy of the minutes of the General Body Meeting at which the proposed bye-laws were adopted, attested by a majority of the members of the Committee of the Co-operative Society concerned; and