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State of Goa - Section

Section 74 in The Goa Panchayat Raj Act, 1994

74. Transfer of any work or institutions to Panchayat.

- The Government may entrust to the Panchayat, the execution, maintenance or repair of any work or the management of any institution on behalf of the Government or any local authority:Provided that the funds necessary for the execution, maintenance or repair of the work or the management of the institution shall be placed at the disposal of the Panchayat by the Government or such local authority.