Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 23 April, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2171-2023 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 23-04-2025 List this matter alongwith Cr.A. No. 3140/2023.
(ANAND PATHAK) (HIRDESH)
JUDGE JUDGE
Prachi
Signature Not Verified
Signed by: PRACHI MISHRA
Signing time: 4/24/2025
10:41:58 AM