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Supreme Court - Daily Orders

M/S. Circar Paper Mills Limited vs District Collector Nellore Distt. . on 14 March, 2016

Bench: Ranjan Gogoi, Prafulla C. Pant

                                                    1

      ITEM NO.1                            COURT NO.7                 SECTION XIIA

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)                 No(s).   14001/2013

      (Arising out of impugned final judgment and order dated 19/04/2010
      and amended order dated 09/06/2010 in OSA No. 21/2005 passed by the
      High Court of A.P. at Hyderabad)

      M/S. CIRCAR PAPER MILLS LTD.                                      Petitioner(s)

                                                   VERSUS

      DISTRICT COLLECTOR, NELLORE DISTT & ORS.                          Respondent(s)

      (with appln.(s) for intervention and interim relief and office
      report)

      WITH
      SLP(C) No. 18067-18068/2015
      (With appln.(s) for exemption from filing O.T., permission to file
      additional documents and Office Report)

      SLP(C) No. 27351-27352/2015
      (With appln.(s) for c/delay in filing an SLP and appln.(s) for
      c/delay in refiling SLP and Office Report)

      Date : 14/03/2016 These petitions were called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MR. JUSTICE PRAFULLA C. PANT

      For Petitioner(s)              Mr. P.S. Narsimha, ASG
                                     Mr. M. Srinivas R. Rao, Adv.
                                     Mr. Arun Devdas, Adv.
                                     Mrs. Sudha Gupta,Adv.

                                     Mr. B. Adinarayana Rao, Sr.Adv.
                                     Mr. Prabhakar Parnam, Adv.
                                     Mr. Sadineni Ravi Kumar,Adv.

                                     Mr.   V.Giri, Sr. Adv.
                                     Mr.   Y. Raja Gopala Rao,Adv.
Signature Not Verified
                                     Mr.   Y. Vismai Rao, Adv.
                                     Mr.   Bipin Shukla, Adv.
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.03.15
17:43:17 IST
Reason:
                                     Mr.   Hitendra Nath Rath, Adv.
                                     Mr.   P.Sarath Kumar, Adv.
                                     Mr.   Sandeep Singh, Adv.

      For Respondent(s)              Mr. A. V. Rangam,Adv.
                          2

          Mr. Buddy A. Ranganadhan, Adv.
          Mr. D.V. Raghu Vamsy, Adv.

          Mr.    V.Giri, Sr. Adv.
          Mr.    Y. Raja Gopala Rao,Adv.
          Mr.    Y. Vismai Rao, Adv.
          Mr.    Bipin Shukla, Adv.
          Mr.    Hitendra Nath Rath, Adv.
          Mr.    P.Sarath Kumar, Adv.
          Mr.    Sandeep Singh, Adv.

          M/s. Venkat Palwai Law Associates

          Mr. Guntur Prabhakar, Adv.
          Ms. Prerna Singh, Adv.

 UPON hearing the counsel the Court made the following
                    O R D E R

Registry is directed to list these cases after service is complete.



 (Neetu Khajuria)                           (Asha Soni)
      Sr.P.A.                               Court Master