Section 9(2) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
(2)The amount specified in section 8 and the amount specified in subsection (1) of this section shall carry simple interest at the rate of four per cent, per annum for the period commencing on the appointed day and ending on the date on which payment of such amounts is made by the State Government to the Commissioner.
