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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(b) in The Air (Prevention And Control Of Pollution) Act, 1981

(b)the procedure for the submission to the said Laboratory of samples of air or emission for analysis or tests, the form of the Laboratorys report thereon and the fees payable in respect of such report;