Andhra Pradesh High Court - Amravati
Nakkaladinne Chinna Obayya, vs The State Of Andhra Pradesh, on 12 August, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.No.5673 of 2025
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE 12.08.2025 NV, J For getting instructions, list the matter after one (1) week.
______ NV, J krk