Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Rajasthan - Subsection Section 84(ii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976 (ii)The Vice-Chancellor or any other competent authority may impose on a teacher any of the penalties specified in clauses (i), (ii) & (iii) of rule 83.
