Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] State of Himachal Pradesh - Subsection Section 242(2) in The Himachal Pradesh Municipal Corporation Act, 1994 (2)The burden of proving the fact entitling an agent or trustee to relief under this section shall lie on him.
