Section 2(e) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955
(e)The Speaker shall be entitled to take with him during his journeys under this rule, his Personal Assistant and one [Office Assistant] [Vide G.O. Ms. No. 479, Public (Establishment-I and Legislature), dated the 22nd April 1992.] and they shall be entitled to travelling allowance for such journeys in accordance with the Travelling Allowance Rules applicable to Government servants drawing similar pay.]
