Section 29 in Biju Patnaik University of Technology Act, 2002
29. Annual report.
(1)The Board shall prepare the annual report of the University containing such particulars as the Government may specify covering each financial year and, before its final approval, it shall be presented to the Academic Council for its review on or before such date as may be prescribed by Statutes.(2)Copies of the annual report and the annual accounts shall be sent to Government and the Government shall place them before the State Legislature.
