Calcutta High Court
Jeevan Diesels And Electricals Ltd vs Axis Bank Ltd.(Previously Known As Uti ... on 17 February, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP No.125 of 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
JEEVAN DIESELS AND ELECTRICALS LTD
-AND-
AXIS BANK LTD.(PREVIOUSLY KNOWN AS UTI BANK LTD.)
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 17th February, 2014.
Mr. S. Bhanja for petitioning creditor.
The Court : Matter is adjourned for a fortnight. Service be effected in the meantime.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa