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Calcutta High Court

Jeevan Diesels And Electricals Ltd vs Axis Bank Ltd.(Previously Known As Uti ... on 17 February, 2014

Author: Patherya

Bench: Patherya

ORDER SHEET


                           CP No.125 of 2014
                      IN THE HIGH COURT AT CALCUTTA
                          Original Jurisdiction




                             JEEVAN DIESELS AND ELECTRICALS LTD
                                -AND-
                             AXIS BANK LTD.(PREVIOUSLY KNOWN AS UTI BANK LTD.)



     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 17th February, 2014.

Mr. S. Bhanja for petitioning creditor.

The Court : Matter is adjourned for a fortnight. Service be effected in the meantime.

All parties to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa