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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3)(d) in The Orissa Tourism Service Rules, 1980

(d)
(i)Must have passed the M.E. School Examination conducted by the Board of Secondary Education or any equivalent examination or any higher examination conducted by the competent authority with Oriya as language subject;