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Supreme Court - Daily Orders

M/S Aero Club (Woodland) vs Rakesh Sharma on 9 November, 2017

     ITEM NO.22                           REGISTRAR COURT. 1        SECTION XVII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY

     Civil Appeal                No(s).   4764/2017

     M/S. AERO CLUB (WOODLAND)                                      Appellant(s)

                                                      VERSUS

     RAKESH SHARMA                                                  Respondent(s)

     Date : 09-11-2017 This appeal was called on for hearing today.


     For Appellant(s)                 Mr. Gunjan Ahuja,Adv.
                                      Mr. Hardeep Singh Anand, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Sole respondent has been served, but no one has entered appearance.

Registry to process the matters for listing before the Hon'ble Court, as per rules. In the meanwhile, parties may file the Statements of Case within the stipulated time.

RAMKUMAR CHOUBEY Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.11 10:06:02 IST Reason: