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[Cites 0, Cited by 0] [Section 25(8)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(8)(b) in Tamil Nadu Teachers Education University Act, 2008

(b)make recommendations to the Syndicate on every proposal involving investment or expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates.