Rajasthan High Court - Jaipur
M/S Parle Products Pvt Ltd vs State Of Raj & Ors on 26 October, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.14117/2010 M/s. Parle Products Pvt. Ltd. Vs. State of Raj. & Ors. Date Of Order :: 26/10/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Pankaj Thakuria, for petitioner.
Counsel submit that while admitting identical CWP-9661/2010 interim order has been passed on 25.10.2010. Heard. Admit. Issue notice of writ & stay petition. In the meanwhile, operation of order dt.17.05.2010 (Annx.5) passed by the Director, Agriculture Marketing till further orders shall remain stayed. List after service along with CWP-9661/2010.
(Ajay Rastogi),J VS Shekhawat /p.1/ 14117cw10Oct26AdmNtcSty.doc