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Rajasthan High Court - Jaipur

M/S Parle Products Pvt Ltd vs State Of Raj & Ors on 26 October, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.14117/2010
M/s. Parle Products Pvt. Ltd. Vs. State of Raj. & Ors.

Date Of Order     ::     26/10/2010

Hon'ble Mr. Justice Ajay Rastogi 

Mr.  Pankaj Thakuria, for petitioner.

Counsel submit that while admitting identical CWP-9661/2010 interim order has been passed on 25.10.2010. Heard. Admit. Issue notice of writ & stay petition. In the meanwhile, operation of order dt.17.05.2010 (Annx.5) passed by the Director, Agriculture Marketing till further orders shall remain stayed. List after service along with CWP-9661/2010.

(Ajay Rastogi),J VS Shekhawat /p.1/ 14117cw10Oct26AdmNtcSty.doc