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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2)(e) in Rajasthan State Legal Services Authority Regulations, 1999

(e)take appropriate measures for spreading legal literacy and legal awareness amongst the people in particular to educate weaker sections of the society about their rights, benefits and privileges guaranteed by the constitution and by social welfare legislation's and other enactments as well as administrative programmes and measures etc.;