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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(8)(i) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(i)in relation to a charitable or religious institution or endowment situated within the limits of the [Greater Hyderabad Municipal Corporation] [Substituted by Act No.13 of 2008.], the City Civil Court, Hyderabad;