Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 7 in THE ASSAM TAXATION (ON SPECIFIED LANDS) ACT, 1990 7. Registration of owner: Every owner shall get himself registered with such authority and in such manner as may be prescribed.
