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Madhya Pradesh High Court

Sonu Sharma vs The State Of Madhya Pradesh on 18 July, 2022

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 25188 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 18-07-2022 Shri Madhukar Kulshrestha, learned counsel for the applicant.

Shri Nirmal Sharma, learned Public Prosecutor for the State. Shri Rohit Shrivastava, learned counsel for the complainant. As prayed by counsel for the applicant, list the case on 20/07/2022.

(SUNITA YADAV) JUDGE vpn VIPIN KUMAR AGRAHARI 2022.07.19 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 10:33:44 +05'30'