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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(aaaa) in The M.P. Foreign Liquor Rules, 1996

(aaaa)[ F.L. 1-D (Licence for sale of Beer in sealed bottles/containers, not to be consumed on the premises. - The licence may be granted on such terms and conditions and the manner as prescribed by the State Government by general or special order.] [Substituted by Notification No. (13) B-1-26-2001-CTV, dated 31-3-2001.]