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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Jharkhand - Subsection

Section 76(3) in The Bihar Primary and Middle Education Rules, 1961

(3)The President shall fix the date of each meeting of the Planning Committee and shall have power to cancel a meeting or postpone the consideration of any of the items on the agenda of a meeting for reasons to be-recorded in writing.