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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Karnataka - Subsection

Section 63(2) in The Karnataka Police Act, 1963.

(2)The provisions of sections 57, 58, 59, 60, 61 and 62 shall mutatis mutandis apply to the exercise of any powers under this section, as they apply to the exercise of any powers under section 54, 55 or 56.III. CONTROL OF CAMPS, PARADES, ETC., AND USE OF CERTAIN UNIFORMS