Section 12 in Adichunchanagiri University Act, 2012
12. Officers of the University.
- The following shall be the officers of the University:-(i)The Visitor(ii)The Pro-Visitor(iii)The Chancellor;(iv)The Vice-Chancellor;(v)The Pro Vice-Chancellor;(vi)The Registrar;(vii)The Finance Officer;(viii)The Dean(ix)The Registrar Evaluation; and(x)Such other officers as may be declared by the Statutes to be officers of the University.
