Delhi High Court - Orders
Sales Tax Bar Association (Regd,) & Anr vs Union Of India & Ors on 30 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9575/2017, CM APPL. 38987/2017 & CM
APPL. 5150/2020
SALES TAX BAR ASSOCIATION
(REGD,) & ANR. ..... Petitioners
Through: Mr. Yuvraj Singh, Mr.
Rakesh Aggarwal
(President STBA), Mr.
Sanjay Sharma, Mr. Vinit
Bhatia and Mr. Chetan
Kumar Shukla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia,
CGSC for R-1
Mr. Satyakam, ASC
(GNCTD) with
Mr.Pradyut Kashyap, Adv.
for R-2 to R-4
Mr. Harpreet Singh, Sr.
Standing Counsel with Mr.
A. Sharma and Ms. Suhani
Mathur, Advs. for GST.
Mr. S.K. Bagaria, Sr. Adv.
with Mr. M.P. Devnath,
Mr. Abhishek Anand, Mr.
Rahul Kumar, Mr. Kumar
Ajit Singh and Ms. Shreya
Tandon, Advs. for Infosys.
Mr. Manu Krishnan and
Ms. Madhavi Agarwal,
Advs. for Tech Mahindra.
+ W.P.(C) 10284/2018 & CM APPL. 40111/2018
SALES TAX BAR ASSOCIATION
(REGD.) & ANR. ..... Petitioners
Through: Mr. Yuvraj Singh, Mr.
Rakesh Aggarwal
(President STBA), Mr.
Sanjay Sharma, Mr. Vinit
Bhatia and Mr. Chetan
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2023 at 21:35:40
Kumar Shukla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia,
CGSC for R-1.
Mr. Harpreet Singh, Sr.
Standing Counsel with Mr.
A. Sharma and Ms. Suhani
Mathur, Advs. for GST.
Ms. Harishika Jain, Adv.
for Mr. Shadan Farasat,
Adv. for ASC, CNCTD.
Mr. S.K. Bagaria, Sr. Adv.
with Mr. M.P. Devnath,
Mr. Abhishek Anand, Mr.
Rahul Kumar, Mr. Kumar
Ajit Singh and Ms. Shreya
Tandon, Advs. for Infosys.
Mr. Manu Krishnan and
Ms. Madhavi Agarwal,
Advs. for Tech Mahindra.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 30.10.2023
1. A request for an adjournment is made on behalf of Mr. Puneet Aggarwal, learned counsel who appears for the petitioners.
2. It is stated that the status report has been just received and the petitioners would like to examine the same.
3. At his request, list on 07.11.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 30, 2023 "SS"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 21:35:40