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Delhi High Court - Orders

Sales Tax Bar Association (Regd,) & Anr vs Union Of India & Ors on 30 October, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                      $~6 & 7
                                      *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +           W.P.(C) 9575/2017, CM APPL. 38987/2017 & CM
                                                  APPL. 5150/2020
                                                  SALES TAX BAR ASSOCIATION
                                                  (REGD,) & ANR.                  ..... Petitioners
                                                                                     Through:               Mr. Yuvraj Singh, Mr.
                                                                                                            Rakesh         Aggarwal
                                                                                                            (President STBA), Mr.
                                                                                                            Sanjay Sharma, Mr. Vinit
                                                                                                            Bhatia and Mr. Chetan
                                                                                                            Kumar Shukla, Advs.
                                                                versus
                                                  UNION OF INDIA & ORS.                                                    ..... Respondents
                                                                                     Through:               Mr. Anurag Ahluwalia,
                                                                                                            CGSC for R-1
                                                                                                            Mr.     Satyakam,     ASC
                                                                                                            (GNCTD)               with
                                                                                                            Mr.Pradyut Kashyap, Adv.
                                                                                                            for R-2 to R-4
                                                                                                            Mr. Harpreet Singh, Sr.
                                                                                                            Standing Counsel with Mr.
                                                                                                            A. Sharma and Ms. Suhani
                                                                                                            Mathur, Advs. for GST.
                                                                                                            Mr. S.K. Bagaria, Sr. Adv.
                                                                                                            with Mr. M.P. Devnath,
                                                                                                            Mr. Abhishek Anand, Mr.
                                                                                                            Rahul Kumar, Mr. Kumar
                                                                                                            Ajit Singh and Ms. Shreya
                                                                                                            Tandon, Advs. for Infosys.
                                                                                                            Mr. Manu Krishnan and
                                                                                                            Ms. Madhavi Agarwal,
                                                                                                            Advs. for Tech Mahindra.

                                      +           W.P.(C) 10284/2018 & CM APPL. 40111/2018
                                                  SALES TAX BAR ASSOCIATION
                                                  (REGD.) & ANR.            ..... Petitioners
                                                                                     Through:               Mr. Yuvraj Singh, Mr.
                                                                                                            Rakesh         Aggarwal
                                                                                                            (President STBA), Mr.
                                                                                                            Sanjay Sharma, Mr. Vinit
                                                                                                            Bhatia and Mr. Chetan
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2023 at 21:35:40
                                                                                                             Kumar Shukla, Advs.
                                                                versus
                                                  UNION OF INDIA & ORS.                                                    ..... Respondents
                                                                                     Through:               Mr. Anurag Ahluwalia,
                                                                                                            CGSC for R-1.
                                                                                                            Mr. Harpreet Singh, Sr.
                                                                                                            Standing Counsel with Mr.
                                                                                                            A. Sharma and Ms. Suhani
                                                                                                            Mathur, Advs. for GST.
                                                                                                            Ms. Harishika Jain, Adv.
                                                                                                            for Mr. Shadan Farasat,
                                                                                                            Adv. for ASC, CNCTD.
                                                                                                            Mr. S.K. Bagaria, Sr. Adv.
                                                                                                            with Mr. M.P. Devnath,
                                                                                                            Mr. Abhishek Anand, Mr.
                                                                                                            Rahul Kumar, Mr. Kumar
                                                                                                            Ajit Singh and Ms. Shreya
                                                                                                            Tandon, Advs. for Infosys.
                                                                                                            Mr. Manu Krishnan and
                                                                                                            Ms. Madhavi Agarwal,
                                                                                                            Advs. for Tech Mahindra.
                                                  CORAM:
                                                  HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                                    ORDER

% 30.10.2023

1. A request for an adjournment is made on behalf of Mr. Puneet Aggarwal, learned counsel who appears for the petitioners.

2. It is stated that the status report has been just received and the petitioners would like to examine the same.

3. At his request, list on 07.11.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 30, 2023 "SS"

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 21:35:40