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Manipur High Court

Konjengbam (O) Pishak Devi vs H. Gyan Prakash; & Ors on 22 April, 2024

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET                                                                        Item No. 60 & 61
INDRAJE SINGH                            IN THE HIGH COURT OF MANIPUR
         Date: 2024.04.26
ET SINGH 00:02:11 +05'30'                          AT IMPHAL
                                            CONT. CAS (C) No. 78 of 2020
                             Konjengbam (O) Pishak Devi
                                                                                            Appellant
                                                       Vs.
                             H. Gyan Prakash; & Ors.
                                                                                        Respondents
                                                          With
                                               Review. Pet. No. 13 of 2020

                                                  BEFORE
                            HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                            HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                          ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 07.05.2024.
                                      JUDGE                              CHIEF JUSTICE
             Indrajeet