Manipur High Court
Konjengbam (O) Pishak Devi vs H. Gyan Prakash; & Ors on 22 April, 2024
LAIRENM Digitally
by
signed
AYUM LAIRENMAYUM
INDRAJEET Item No. 60 & 61
INDRAJE SINGH IN THE HIGH COURT OF MANIPUR
Date: 2024.04.26
ET SINGH 00:02:11 +05'30' AT IMPHAL
CONT. CAS (C) No. 78 of 2020
Konjengbam (O) Pishak Devi
Appellant
Vs.
H. Gyan Prakash; & Ors.
Respondents
With
Review. Pet. No. 13 of 2020
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 07.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet