Himachal Pradesh High Court
Anil Kumar Aggarwal vs . Sunil Kumar on 15 September, 2025
Anil Kumar Aggarwal Vs. Sunil Kumar .
Cr. Revision No. 422 of 2025 15.9.2025 Present: Mr. Dheera K. Vashisht, Advocate, for the petitioner.
Mr. Vivek, Advocate, for the respondent.
Memo of Appearance filed on behalf of the respondent. Regular Power of Attorney be filed within two weeks.
Record has not been requisitioned. Be requisitioned within four weeks and the matter be listed thereafter.
(Rakesh Kainthla) Judge 15th September, 2025 (Chander) ::: Downloaded on - 15/09/2025 21:34:08 :::CIS