Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(1) in The Port Of New Mangalore (Harbour Craft) Rules, 1976 (1)The owners shall provide every licensed harbour craft with such crew and equipment as may be determined by the Deputy Conservator and entered in the licence.
