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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in The Nathdwara Temple Rules, 1973

(2)Over and above the travelling allowance referred to in sub- rule (1), there shall be paid to the President, the Vice- President and every member of the Board, other than the ex- officio member, a daily allowance at the rate of 31/- per day outside Rajasthan and Rs. 21/-per day within Rajasthan for the day of arrival at the departure from the place of meeting etc. provided that no daily allowance will be admissible when the stay at a station on the day of arrival or departure is less than 8 hours.