Section 54(1) in Gorkhaland Territorial Administration Act, 2011
(1)The Gorkhaland Territorial Administration may, with the approval of the Government create such posts as are equivalent to Group B. Group C and Group D posts under the Government and make regulations relating to their conditions of service:Provided that where any disciplinary or other action is required to be taken against any such employee, the Gorkhaland Territorial Administration shall have the power to initiate such disciplinary action against such employee whereupon the Gorkhaland Territorial Administration shall report the same forthwith to the Government for such further action as the Government may think fit.
