Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(i) in The Rajasthan Land Acquisition Rules, 1956

(i)that the company has made its best endeavor to find out lands in the locality suitable for the purpose of acquisition;