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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(b) in The Maharashtra Industrial Development Rules, 1962

(b)where the premises consists of a part of a building, at the rate not exceeding [two rupees] [These words were substituted for the words 'one rupee' by G.N. of 18.1.2001.], per square metre of the carpet area of such part of the building.]