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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(e) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(e)"existing Council" means the Bombay Nursing Council deemed to be constituted under the Act and functioning and operating immediately before the appointed day in those areas of the States of Bombay, Mysore and Rajasthan to which the Act extends;