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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(g) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(g)the manner, if any, in which the [fund] [Inserted by S.O. 831(E), dated 15.9.2000] be wound up;