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State of Punjab - Section

Section 27 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

27. Power to disqualify Supervisory staff and forfeit their remuneration.

- The Chairman may forfeit the remuneration, disqualify any member of the Supervisory Staff, Centre Superintendent, Centre Inspector, any member of the Flying Squad, Examiner and Head Examiner from future appointment on any remunerative job of the Board for such period as he may deem fit, if he is satisfied that the person concerned has been guilty of breach of trust, or negligence in the discharge of his duties in any manner in connection with the examination. A report may also be made to the employer of the person concerned for taking disciplinary action against him.