Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(q) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (q)"Letter of Award (LOA)" means the Letter of Award issued by the Procuring Entity to the Lowest Tenderer in accordance with rule 56;
