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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(e) in The Maharashtra Krishna Valley Development Corporation Act, 1996

(e)to assist in the establishment of water users association and other organisations formed under the Maharashtra Co-operative Societies Act, 1960, for the better use of facilities made available by the Corporation;