Allahabad High Court
Dev Narayan And Ors. vs Deputy Director Of Consolidation ... on 23 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 672 of 2009 Petitioner :- Dev Narayan And Ors. Respondent :- Deputy Director Of Consolidation Sultanpur And Ors. Petitioner Counsel :- Harish Chandra Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia J.
Counter Affidavit filed on behalf of opposite parties nos. 3 to 8 is taken on record.
Rejoinder Affidavit, if any, may be filed within two weeks thereafter. List after expiry of the said period. Order Date :- 23.7.2010 AKS