Calcutta High Court (Appellete Side)
Known As M/S. Grand Smithy Works) vs The Board Of Trustees For The on 31 July, 2018
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
31.07.2018
Item No.9
ad
W.P No. 9988(W) of 2018
Grand Smithy Worlds LLP (Formerly
Known as M/s. Grand Smithy Works)
- Versus -
The Board of Trustees For the
Port of Kolkata & Ors.
Mr. Bikash Ranjan Bhattacharyya,
Ms. Sumita Shaw,
Mr. Sayan Ganguly,
Mr. Amitava Mitra,
Mr. Parag Chaturvedi
... For the petitioner
Mr. Abhrajit Mitra,
Mr. A.K Jena
... For the Kolkata Port Trust
Mr. Soumitra Bandyopadhyay,
Mr. Subhasis Bandyopadhyay
... For the State
Affidavit-of-service and supplementary affidavit filed by the petitioner be
kept on record.
Heard Mr. Bhattacharyya, learned senior counsel appearing for the
petitioner, Mr. Mitra, learned senior counsel appearing for the Kolkata Port Trust
and Mr. Bandyopadhyay, learned senior counsel appearing for the State
respondents.
List the matter for further consideration in the daily supplementary list of this Court on 9th August, 2018.
(Tapabrata Chakraborty, J.)