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Calcutta High Court (Appellete Side)

Known As M/S. Grand Smithy Works) vs The Board Of Trustees For The on 31 July, 2018

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

            31.07.2018
               Item No.9
                  ad

                                   W.P No. 9988(W) of 2018

                             Grand Smithy Worlds LLP (Formerly
                             Known as M/s. Grand Smithy Works)
                                         - Versus -
                                The Board of Trustees For the
                                   Port of Kolkata & Ors.


Mr. Bikash Ranjan Bhattacharyya,
Ms. Sumita Shaw,
Mr. Sayan Ganguly,
Mr. Amitava Mitra,
Mr. Parag Chaturvedi
                     ...     For the petitioner

Mr. Abhrajit Mitra,
Mr. A.K Jena
              ...         For the Kolkata Port Trust

Mr. Soumitra Bandyopadhyay,
Mr. Subhasis Bandyopadhyay
                   ...     For the State


       Affidavit-of-service and supplementary affidavit filed by the petitioner be

kept on record.

       Heard Mr. Bhattacharyya, learned senior counsel appearing for the

petitioner, Mr. Mitra, learned senior counsel appearing for the Kolkata Port Trust

and Mr. Bandyopadhyay, learned senior counsel appearing for the State

respondents.

List the matter for further consideration in the daily supplementary list of this Court on 9th August, 2018.

(Tapabrata Chakraborty, J.)