Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Nagaland - Subsection Section 3(1) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006 (1)As soon as after the commencement of this Act, the State Government shall call upon the sponsor to set up an Endowment Fund of Rs. one crore.
