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State of Punjab - Section

Section 5 in The Punjab Cattle Fairs (Regulation) Rules, 1968

5. Deposit of fees, etc. [Sections 16 and 22(1)]

- All fees, rent or other sums of money, received by the certificate writer shall be deposited by him daily with the fair officer on the close of the day who shall further deposit the same in the Cattle Fair Fund as soon as practicable.