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Greater Bengaluru City Corporation -
Section 10 in Bangalore Mahanagara Palike Building Bye-laws 2003
10. Semi-detached houses (back to back or side to side) -
Setbacks, coverage, floor arearatio and road width in respect of semi-detached houses shall be as indicated in Table 7.TABLE 7(Bye-law 10.0)SEMI-DETACHED HOUSES(back to back or side to side)| 1. Min. combined area of the neighbouring plots | 140 sq. mtr. |
| 2. Coverage | |
| 3. Floor area ratio | As applicable to Individual plots |
| 4. Maximum number of floors | As applicable to Individual plots |
| 5. Minimum road width | |
| 6. Front setbacks for back to back plots | Shall be equal to the sum of the front and the rear set backs of individual plots |
| 7. Side set back for plots joined at the side | On a plot on which a semi detached building is proposed the left and the right side setbacks shall be the same as required for the total width of the combined plot treating it is an individual site |