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State of Jharkhand - Section

Section 318 in Bihar Education Code, 1961

318. Special concessions to Educational Officers.

- Teachers in Government employ drawing salaries not exceeding Rs. 100 a month are permitted to have enrolled in the school in which they are employed one son free and one son at half the usual rate of fees. This privilege may be extended to the children and orphans of retired teachers and inspecting officers of the Department whose pensions do not exceed Rs, 30 a month and to the orphans of teachers and inspecting officers who died in the service of the Department while in receipt of pay not exceeding Rs. 100 a month.(G. O. no. 2080-E., dated the 16th September 1903, paragraph 15 and no. 132-E. R., dated the 24th June 1922; R. & O. page 302, and G.O. no. 871-E.R., dated the 24th August 1928.)Note. - The concessions enjoyed by the teachers in Government employ under this article are extended to the ministerial officers serving in the Government schools on condition that the concessions granted do not raise the total number of free-studentships above that permissible and no additional expenditure is incurred on this account.(G.O. no. 1261-E., dated the 2nd June 1942.)