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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(d) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(d)the facilities to be provided and standards to be met by institutions for grant of certificate of registration under sub-section (3) of section 51 ;