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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(2)The Commission may nominate from time to time any person including, but not limited to, the officers of the commissions to visit any place or places for inspection and report on the status of the place or any facilities therein.