Himachal Pradesh High Court
The General Manager, Ntpc Kol Dam ... vs . Shri Pawan Kumar on 22 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
The General Manager, NTPC Kol Dam Project Vs. Shri Pawan Kumar and another RFA No. 67 of 2014 .
22.12.2022 Present: Mr. Ajeet Singh Jaswal, Advocate, vice Mr. Janesh Gupta, Advocate, for the appellant.
Mr. Mukesh Thakur, Advocate, vice Mr. Rajiv Rai, Advocate, for respondent No. 1.
M/s Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondent No. 2.
2022.
r to As prayed for, list for consideration 29th December, (Ajay Mohan Goel) Judge December 22, 2022 (bhupender) ::: Downloaded on - 22/12/2022 20:35:54 :::CIS